Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(21) in The U.P. State Electricity Board Services of Engineers Regulations, 1970 (21)'Member Administration' means the Member Administration of the Board appointed under sub-section (4) of Section 5 of the Act;
