Central Information Commission
Hans Raj Chugh vs North Delhi Municipal Corporation ... on 2 June, 2022
Author: Heeralal Samariya
Bench: Heeralal Samariya
केन्द्रीय सूचना आयोग
Central Information Commission
बाबा गंगनाथ मागग ,मुननरका
Baba Gangnath Marg, Munirka
नई निल्ली, New Delhi - 110067
नितीय अपील संख्या/Second Appeal No.: CIC/NDMCE/A/2021/102909
Hans Raj Chugh .....अपीलकताग /Appellant
VERSUS/बनाम
1. Public Information Officer Under RTI,
Executive Engineer-(M-I)/K.P.Zone,
North Delhi Municipal Corporation,
Maintenance-I Department,
Keshav Puram Zone, A-1 Block,
Keshav Puram, Delhi-110035.
...प्रनतवािीगण/Respondents
Relevant facts emerging from appeal:
RTI application filed on : 18.08.2020
CPIO replied on : 29.09.2020
First appeal filed on : 20.10.2020
First Appellate Authority order : Not on record
Second Appeal received at CIC : 20.01.2021
Date of Hearing : 02.06.2022
Date of Decision : 02.06.2022
सूचना आयुक्त : श्री हीरालाल सामररया
Information Commissioner: Shri Heeralal Samariya
Information sought:
The Appellant sought following information:Page 1 of 4
• PIO furnished reply, vide letter dated 29.09.2020, as under:
• Written submissions have been received from PIO, vide letter dated 18.05.2022, as under:Page 2 of 4
Grounds for Second Appeal:
The PIO has not provided correct information to the Appellant.
Relevant Facts emerging during Hearing:
The following were present: -
Appellant: not present despite notice.
Respondent: Mr. H R Meena, AE M(I) present in person.
Upon Commissions instance, PIO submitted that a written submission enumerating all the details has been submitted for the perusal of the Commission on 18.05.2022. He further affirmed that he would abide by the orders of the Commission.
Decision Commission has gone through the case records and observes that appropriate reply has been provided to the Appellant by the PIO.
Appellant has not availed the opportunity to appear before the Commission to plead his case/contest PIO's submission. Commission upholds the submission of the PIO. No further action lies.Page 3 of 4
The appeal is disposed of accordingly.
Heeralal Samariya (हीरालाल सामररया) Information Commissioner (सूचना आयुक्त) Authenticated true copy (अनिप्रमानणतसत्यानपतप्रनत) Ram Parkash Grover (रामप्रकाशग्रोवर) Dy. Registrar (उप-पंजीयक) 011-26180514 Page 4 of 4