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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(g) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

(g)"Farmers' Organisation" wherever it occurs, shall mean and includes,-
(i)water users' association at the primary level consisting of all the water users' as constituted under Section 3;
(ii)distributory committee at the secondary level as constituted under Section 5; and
(iii)project committee at the project level, as constituted under Section 7;