Karnataka High Court
M/S. Hvac System Pvt. Ltd vs Mr. N. Shivakumar on 30 May, 2022
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF MAY, 2022
BEFORE
THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
R.F.A.NO.1558 OF 2021 (MON)
BETWEEN:
1. M/S. HVAC SYSTEM PVT. LTD.,
NO.145, 1ST FLOOR, 2ND MAIN,
1ST B CROSS, 2ND STAGE,
2ND PHASE, DOMLUR, BENGALURU - 71.
REPRESENTED BY ITS
MANAGING DIRECTOR,
MRS. KUNJITHAMALA.
2. MRS. KUNJITHAMALA,
W/O LATE R.RAMURTHY,
MANAGING DIRECTOR,
M/S. HVAC SYSTEMS PVT. LTD.,
NO.145, 1ST FLOOR, 2ND MAIN,
1ST B CROSS, 2ND STAGE,
2ND PHASE, DOMLUR, BENGALURU - 71.
3. M/S. RRM HVAC ENGINEERING SERVICES,
NO.145, 1ST FLOOR, 2ND MAIN,
1ST B CROSS, 2ND STAGE, 2ND PHASE,
DOMLUR, BENGALURU - 71.
REPRESENTED BY ITS
MANAGING DIRECTOR,
MRS.KUNJITHAMALA.
4. MRS.KUNJITHAMALA,
W/O LATE R.RAMURTHY,
MANAGING DIRECTOR,
M/S. RRM HVAC ENGINEERING SERVICES,
NO.145, 1ST FLOOR, 2ND MAIN,
1ST B CROSS, 2ND STAGE, 2ND PHASE,
DOMLUR, BENGALURU - 71.
...APPELLANTS
(BY SRI. C.H.DODDEGOWDA, ADVOCATE)
2
AND:
MR. N. SHIVAKUMAR,
S/O MR.N.K.NAGARAJAN,
AGED ABOUT 57 YEARS,
R/AT C-502, GOPALAN JEWELS APARTMENTS,
KONANKUNTE CROSS, KANAKAPURA ROAD
BANGALORE - 560 062. ...RESPONDENT
(R2 SERVED - UNREPRESENTED;
R1 - MERGED WITH R2 V/O DT 14.12.2011)
THIS APPEAL IS FILED UNDER SECTION 96 R/W ORDER 41
RULE 1 OF THE CPC, AGAINST THE JUDGMENT AND DECREE
DATED 02.03.2019 PASSED IN OS.NO.9740/2015 ON THE FILE OF
THE LXXV ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BENGALURU, PARTLY DECREEING SUIT FOR RECOVERY OF
MONEY.
THIS APPEAL COMING ON FOR FURTHER ORDERS THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellants has filed a memo seeking withdrawal of the appeal.
2. The said memo is placed on record. Accordingly, the appeal is dismissed as withdrawn.
Registry is directed to refund the court fee in favour of the appellants in accordance with law.
SD/-
JUDGE Ds/Srl.