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State of Madhya Pradesh - Section

Section 2 in Madhya Pradesh Electricity Supply Code, 2013

2. The Code shall be effective from the date of publication in M.P. Gazette.

1.3It shall extend to the State of Madhya Pradesh.
1.4It shall apply to all persons engaged in the business of transmission and supply of electricity as covered under Section 14 of the Electricity Act 2003 (36 of 2003) and the consumers of electricity.