Supreme Court - Daily Orders
Hiteshkumar Pulin Gupta vs State Of Gujarat on 17 September, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.802 COURT NO.11 SECTION II-E
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (CRL.) NO(S). 4026-
4027/2024
[Arising out of impugned final judgment and order dated 22-12-2023
in CRMA No. 1/2023 22-12-2023 in CLRA No. 105/2017 passed by the
High Court of Gujarat at Ahmedabad]
HITESHKUMAR PULIN GUPTA PETITIONER(S)
VERSUS
STATE OF GUJARAT & ANR. RESPONDENT(S)
Date : 17-09-2025 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) Mr. Narendra Jain, Adv.(mentioned by)
Mr. Sabarish Subramanian, AOR
For Respondent(s) Ms. Swati Ghildiyal , AOR
Mr. Prem Sunder Jha, AOR
UPON being mentioned the court made the following
O R D E R
List in the 1st week of December, 2025.
(Nidhi Mathur) (Geeta Ahuja)
Court Master (NSH) Assistant Registrar-cum-PS
Signature Not Verified
Digitally signed by
geeta ahuja
Date: 2025.09.17
18:00:13 IST
Reason: