Delhi High Court - Orders
Rashi Santosh Soni & Anr vs K G Marketing India on 25 September, 2023
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 477/2023
RASHI SANTOSH SONI & ANR. ..... Plaintiff
Through: Mr. Jaspreet Singh Kapur,
Advocate
versus
K G MARKETING INDIA ..... Defendant
Through: Ms. Mahima Sachdeva (VC),
Advocate
CORAM:
JOINT REGISTRAR (JUDICIAL) Dr. AJAY
GULATI (DHJS)
ORDER
% 25.09.2023 Ld. Counsel for the plaintiff could not take steps for service of defendant in terms of order dated 19.08.2023 passed by the Hon'ble Court. Let the order now be complied with, within two weeks.
Matter is already listed before the Hon'ble Court for 22.11.2023.
Put up before the Hon'ble Court on the date already fixed i.e. 22.11.2023, for further directions.
AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) SEPTEMBER 25, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
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