Calcutta High Court
Elias Meyer Free School & Talmud Torah & ... vs State Of West Bengal & Ors on 4 April, 2011
Author: Indira Banerjee
Bench: Indira Banerjee
WP No. 495 of 2010
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ELIAS MEYER FREE SCHOOL & TALMUD TORAH & ANR.
Versus
STATE OF WEST BENGAL & ORS.
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE
Date : 4th April, 2011.
The Court: The writ application is not to be treated as heard in part by this Bench and the same is released from my list, since I do not have determination any longer to take up the writ application.
Department and all parties concerned are to act on a signed photostat copy of this order on the usual undertakings.
(INDIRA BANERJEE, J.) cs/