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State of Odisha - Section

Section 20 in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

20. Consultation with the High Court.

- The Commission shall consult the Chief Justice of the High Court confidentially in the matter of appointment of examiners for law papers prescribed for the [main] [Inserted vide O.G.E. No. 913 dated 9.5.2008.] written examination.