Central Administrative Tribunal - Delhi
Ruchi Singh D/O Sh. R.P. Singh vs Ministry Of Social Welfare Through on 1 June, 2009
Central Administrative Tribunal Principal Bench OA No. 1455/2009 New Delhi, this the 1st day of June, 2009 Honble Mr. Justice V.K. Bali, Chairman Honble Mr. L.K. Joshi, Vice Chairman (A) Ruchi Singh D/o Sh. R.P. Singh R/o 78, Grond Floor, Shreshtha Vihar, Delhi 92 and 14 others. Applicants (By Advocate: None) Versus 1. Ministry of Social Welfare through Chief Secretary (Women & Child Development) Govt. of NCT of Delhi, New Delhi. 2. Department of Women & Child Development Through its Secretary, Govt. of NCT of Delhi, 1 Canning Lane, Kasturba Gandhi Road, New Delhi. 3. Department of Women & Child Development, Through its Director (Administration), GLNS Complex, Delhi Gate, New Delhi. Respondents ORDER (ORAL) Justice V.K. Bali, Chairman:
No one has chosen to appear in support of this Original Application even on second call. Dismissed in default.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /naresh/