Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Central Administrative Tribunal - Delhi

Ruchi Singh D/O Sh. R.P. Singh vs Ministry Of Social Welfare Through on 1 June, 2009

      

  

  

 Central Administrative Tribunal
Principal Bench

OA No. 1455/2009

New Delhi, this the 1st day of June, 2009

Honble Mr. Justice V.K. Bali, Chairman
Honble Mr. L.K. Joshi, Vice Chairman (A)

Ruchi Singh D/o Sh. R.P. Singh
R/o 78, Grond Floor,
Shreshtha Vihar, 
Delhi  92 and 14 others.					Applicants

(By Advocate: None)

Versus

1.	Ministry of Social Welfare through
	Chief Secretary
	(Women & Child Development)
	Govt. of NCT of Delhi, New Delhi.

2.	Department of Women & Child Development
	Through its Secretary,
	Govt. of NCT of Delhi, 1 Canning Lane,
	Kasturba Gandhi Road, New Delhi.

3.	Department of Women & Child Development,
	Through its Director (Administration),
	GLNS Complex, Delhi Gate, New Delhi.	        Respondents


ORDER (ORAL)

Justice V.K. Bali, Chairman:


No one has chosen to appear in support of this Original Application even on second call. Dismissed in default.

     (L.K. Joshi)							(V.K. Bali)
Vice Chairman (A)					         Chairman

/naresh/