Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(1) in The Bihar State Commission for Backward Classes Act, 1993 (1)The State Commission for Backward Classes Second Ordinance, 1993 (Bihar Ordinance No. 17 of 1993) is hereby repealed.
