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Patna High Court - Orders

Jai Prakash University Chapra vs The State Of Bihar on 23 January, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Arun Kumar Jha

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                       Letters Patent Appeal No.1351 of 2019
                                          In
                   Civil Writ Jurisdiction Case No.20473 of 2016
     ======================================================
1.    Jai Prakash University Chapra through its Registrar
2.   The Vice Chancellor Jai Prakash University, Chapra
3.   The Registrar Jai Prakash University, Chapra

                                                              ... ... Appellant/s
                                    Versus
1.   The State of Bihar through Chief Secretary, Govt. of Bihar Patna cum
     Chairman State Level, Empowered Committee Bihar Rajya Mukadama Niti
     Cell, Patna
2.   The Principal Secretary, Human Resources Development Department
     (Higher Education), Govt. of Bihar, Patna
3.   The Director, Higher Education, Bihar, Patna
4.   Ashok Kumar Singh Son of Surya Shekhar Singh, Resident of Village-Kashi
     Bazar, P.O.- Rajendra College, P.S. Bhagwan Bazar, District- Saran.
5.   Anil Kumar Singh, Son of Indu Bhushan Singh, resident of Gyan
     Marg,Kashi Bazar, South of Pani Tani, P.O. P.S.- Bhagwan Bazar, District-
     Chapra.
6.   Mahammud Alam, Son of Md. Sakur, resident of Village- Mirchaiya
     Tola,P.O. P.S.- Bhagwan Bazar, District- Saran.
7.   Jaglal Sah, son of Badri Sah, Resident of Village- Kaithal Dholahi
     ToleMadrauli, P.O.- Aphar, P.S.- Amnaur, District- Saran.
8.   Sanjay Kumar, Son of Dev Kumar Prasad, resident of Village-
     RatanpuraOjha Toli, P.O. P.S.- Bhagwan Bazar, District- Saran.
9.   Mohan Singh, Son of Ram Balak Singh, resident of Village- Rauza NaiBasti,
     P.O.- Sahebganj, P.S.- Nagar, District- Saran.
10. Sudhir Kumar Rai, Son of Rameshwar Rai, Resident of Village-
    MairwaKarn, P.O.- Nechua Jalalpur, P.S.- Kuchai Kot, District- Gopalganj.
11. Sanoj Kumar Singh, Son of Ratneshwar Prasad Singh, resident of
    VillageMehiya, P.O.- Gurukul Mehiya, P.S.- Muffasil, District- Saran.
12. Dinanath Singh, Son of Munshi Singh, resident of Village P.O.- Berui, P.S.-
    Baniapur, District Saran.
13. Lalmati Devi, Wife of Kapil Mistri, resident of Village- Daulatganj, P.O.-
    Rajendra College, P.S.- Bhagwan Bazar, District- Saran.
14. Amarnath Singh, Son of Janardan Prasad Singh, resident of Village-Fatahpur
    Pakari, P.O.- Piroi, P.S.- Mahua, District- Vaishali.
15. Parasnath Singh, Son of Janardan Prasad Singh, resident of Village-Fatahpur
    Pakari, P.O.- Piroi, P.S.- Mahua, District- Vaishali.
16. Chanda Kumari, daughter of Indu Bhushan Singh, resident of Village-
    KashiBazar Pani Tanki, P.O. P.S.- Bhagwan Bazar, District- Saran.
 Patna High Court L.P.A No.1351 of 2019(9) dt.23-01-2023
                                             2/8




  17. Tuphani Ram, Son of Mahendra Ram, resident of Village P.O. P.S.-
      Ekma,District- Saran.
  18. Satyanarayan Sharma, Son of Ram Lagan Sharma, resident of Village-
      Daulatganj Mirchaiya Tola, P.O. P.S.- Bhagwan Bazar, District- Saran.
  19. Satyendra Narayan Singh, Son of Uma Shankar Singh, resident of Village-
      Mehiya P.O.- Gurukul, P.S.- Muffasil, District- Saran.
  20. Shambhu Pandit, Son of Raghu Pandit, resident of Village- Gyan
      MargMirchaiya Tola, P.O.- Rajendra College, P.S. Bhagwan Bazar, District-
      Saran.
  21. Bidhyachal Prasad, Son of Saryug Prasad, resident of Village- Kashi
      Bazar,P.O. P.S.- Bhagwan Bazar, District- Saran.
  22. Laxman Ji Prasad, Son of Radha Krishna Prasad, Resident of Village-
      Naviganj, P.O.- Rajendra College, P.S.- Bhagwan Bazar, District- Saran.
  23. Ghanshyam Mehta, Son of Tej Narayan Mehta, resident of Village-
      Kadhaiya, P.O.- Kachara Kadhaiya, P.S.- Saur Bazar, District- Saharsa.
  24. Nawal Kishore Singh, Son of Surya Shekhar Singh, resident of Village-
      Kashi Bazar, Near Pani Tanki, P.O. P.S. - Bhagwan Bazar, District- Saran.
  25. Awadhesh Kumar Yadav, Son of Late Rupnarayan Yadav, resident ofVillage-
      Gosaipur, P.O.- Harsher, P.S.- Siwaipatti, District- Muzaffarpur.
  26. Vishwanath Prasad Yadav, son of Yadunandan Rai, resident of Village-
      Purwari Rauza, Chapra, P.O. P.S.- Nagar, District- Saran.
  27. Ramayan Rai, Son of Asharfi Rai, resident of Village- Pahiyan, P.O. P.S.-
      Riwilganj, Districti- Saran.
  28. Surendra Prasad, son of Prasuram Rai, resident of Village- Wajitpur, P.O.-
      Naini, P.S.- Muffasil, District- Saran.
  29. Baijnath Prasad Yadav, Son of Mathura Prasad Yadav, resident of Village-
      Gorya Tola, P.O.- Badlu Tola, P.S.- Muffasil, District- Saran.
  30. Baban Rai, Son of Bhagwan Rai, resident of Village- Khemaji Tola,
      P.O.Sandha, P.S. Muffasil, District- Saran.
  31. Nand Kishore Prasad Yadav, Son of Thag Rai, resident of Village-
      BaraTelpa, Chapra, P.S.- Nagar, District- Saran.
  32. Kameshwar Singh, Son of Rampujan Singh, resident of Village- Viran
      Tola,P.O.- Badalu Tola, P.S.- Muffasil, District- Saran.
  33. Chandrama Rai, Son of Bhagirath Rai, resident of Village- Chhapiyan,
      P.O.Keshari Mathiyan, P.S.- Ekma, District- Saran.
  34. Ram Ekbal Vidyarthi, Son of Ramgovind Rai, resident of Village-
      SawariKashi Tiwari Ka Tola, P.O. P.S.- Jalalpur, District- Saran.
  35. Jang Bahadur Rai, Son of Ramchandra Rai, resident of Village-
      Dahiyawan,P.O. Nagar, P.S. District- Saran.
  36. Hari Prasad, Son of Bhola Rai, resident of Village- Dahiyawan, P.O.-
      Nagar,P.S. District- Saran.
  37. Lal Bahadur Rai, Son of Hari Charan Rai, resident of Village P.O.
      -Chancahura, P.S- Muffasil, District- Saran.
 Patna High Court L.P.A No.1351 of 2019(9) dt.23-01-2023
                                             3/8




  38. Krishna Rai, Son of Baijnath Rai, resident of Village P.O.- Ratanpura, P.S.-
      Muffasil, District- Saran.
  39. Shiv Shankar Rai, Son of Jaglal Rai, resident of Village- VajitpurTurkwaliya,
      P.O.- Naini, P.S.- Muffasil, District - Saran.
  40. Shivji Rai, Son of Ram Avtar Rai, resident of Village- Chanchaura, P.O. P.S.-
      Muffasil, District- Saran.
  41. Ram Layak Rai, Son of Nandlal Rai, resident of Village- Jatua, P.O.
      Naini,P.S. Muffasil, District- Saran.
  42. Vimal Kumar Mehta, Son of Sita Ram Mehta, resident of Village-
      Kadhiya,P.O.- Kachra, P.S.- Saur Bazar, District- Saharsa.
  43. Nageshwar Kumar, Son of Mehadi Mahto, resident of Village-
      Jhurkhuriya,P.O.- Bahadurpur, P.S.- Zero Mile, District- Bhagalpur.
  44. Jai Mangal Prasad Yadav, son of Ramdayal Prasad Yadav, resident of
      Village- Prasadi, P.O.- Parsauna, P.S.- Parsa, District- Saran.
  45. Ramayan Prasad Singh, son of Jay Narayan Singh, resident of Village P.O.-
      Naini Jagdishpati, P.S.- Muffasil, District- Saran.
  46. Rakesh Kumar Singh Chauhan, Son of Nagendra Singh, resident of
      VillageP.O.- Inai, P.S. Rivilganj, District- Saran.
  47. Yogendra Rai, Son of Mithu Rai, resident of Village- Inai Mahamdpur, P.O.-
      Inai, P.S.- Rivilganj, District- Saran.
  48. Yogendra Prasad Rai, Son of Brijmohan Rai, resident of Village-
      Ratanpura,Daulatganj, P.O. P.S.- Bhagwan Bazar, District- Saran.
  49. Ishwar Prasad Yadav, Son of Thakur Rai, resident of Village-
      RatanpuraOjha, P.O. P.S.- Bhagwan Bazar, District- Saran.
  50. Lalan Singh, son of Ramji Singh, resident of Village- Katra Newaji
      Tola,P.O.- Bhagwan Bazar, P.S.- Rivilganj, Districti- Saran.
  51. Shojee Kunwar, Son of Yugal Kishore Kunwar, resident of Village-
      Ratanchak, P.O. P.S.- Hathua, District- Gopalganj.
  52. Munna Mali, Son of Miyanjan, resident               of Village   P.O. P.S.-
      Maharajganj,District- Siwan.
  53. Ainul Miyan, Son of Aalim Miyan, resident of Village- Juafar, P.O.-Chakiya,
      P.S.- Bhagwanpur, District- Siwan.
  54. Khedaru Miyan, Son of Sultan Miyan, resident of Village- KapiyanNijamad,
      P.O. P.S.- Maharajganj, District- Siwan.
  55. Narendra Singh, Son of Kedar Singh, resident of Village- Rukundipur
      ToleBharosh Kunwar, P.O.- Maharajganj, P.S.- Daraunda, District- Siwan.
  56. Suresh Rai, Son of Shiv Shabnkar Yadav, resident of Village-
      Pakwaliya,P.S.- Daraunda, District- Siwan.
  57. Shakil Ansari, Son of Salim Ansari, resident of Village- Dhandcuhan,
      P.O.P.S.- Maharajganj, District- Siwan.
  58. Suresh Kumar Singh, Son of Satyadev Singh, resident of Village-
      KapiyaJagir, P.O. P.S.- Maharajganj, District- Siwan.
  59. Trilok Nath Singh, Son of Baikunth Nath Singh, resident of Village-Shahpur,
 Patna High Court L.P.A No.1351 of 2019(9) dt.23-01-2023
                                             4/8




        P.O. P.S.- Sonepur, District- Saran.
  60. Lalan Singh, Son of Rajdev Singh, resident of Village P.O.- Korari Via
      KariParsurai, P.S.- Nagar Nausa, District- Nalanda.
  61. Ranjit Kumar Singh, son of Sabhapati Singh, resident of Village P.O.
      Aami,P.S.- Awtar Nagar, District- Saran.
  62. Chandra Shekhar Azad, Son of Devendra Singh, resident of Village P.O.P.S.-
      Dighwara, District- Saran.
  63. Narendra Kumar Singh, son of Nand Kumar Singh, resident of Village-
      Dumari Bujurg, P.O. P.S.- Naya Gaon, District- Saran
  64. Chandra Bhushan Singh, son of Sukhnandan Singh, resident of Village-
      Pipara, P.O. P.S.- Dighwara, District- Saran.
  65. Girindra Mohan Singh, son of Rajeshwar Prasad Singh, resident of Village-
      Pharhada, P.O. P.S.- Dighwara, District- Saran.
  66. Mahesh Ram, son of Jhagaru Ram, resident of Village- Raipatti, P.O. P.S.-
      Dighwara, District- Saran.
  67. Ashok Kumar Sharma, son of Ram Ayodhya Sharma, resident of Village-
      Basantpur, P.O. P.S.- Dighwara, District- Saran.
  68. Rana Dilip Kumar Singh, Son of Rana Kedar Nath Singh, resident
      ofVillage- Raspur Patasiya, P.O. P.S.- Mohiuddin Nagar, District-
      Samastipur.
  69. Shivnath Singh, Son of Daveshwar Singh,              resident   of Village-
      Bariyarchak,P.O. P.S.- Naya Gaon, District- Saran.
  70. Rameshwar Singh, Son of Ramlakshna Singh, resident of Village-
      Masadh,P.O. P.S.- Gajraj Ganj, District- Bhojpur Ara.
  71. Raman Prasad Singh, son of Dina Nath Singh, resident of Village-
      YadavRahimpur, P.O. P.S.- Madhaura, District- Saran.
  72. Nageshwar Prasad Singh, son of Hira Prasad, resident of Village-
      YadavRahimpur, P.O. P.S.- Madhaura, District- Saran.
  73. Vishwanath Das, Son of Devlagan Das, Village- Prawejabad Badurahi,
      P.O.P.S.- Sonepur, District- Saran.
  74. Sunil Kumar Yadav, Son of Bhagwan Yadav, resident of Village-
      Nawranga,P.O.- Basantpur Bangla, P.S.- Amnaur, District- Saran.
  75. Devendra Thakur, Son of Jagat Thakur, resident                  of   Village-
      DharmapurJaphar, P.O. P.S.- Amnaur, District -- Saran.
  76. Shatrudhan Prasad, Son of Parasnath Bhagat, resident of Village-
      Mahuli,P.O. Agauthar, P.S.- Taraiya, District- Saran.
  77. Harihar Mandal, Son of Phakira Mandal, resident of Village- Bhusra, P.O.-
      Hasna, P.O.- Gai Ghat, District- Muzaffarpur.
  78. Bharat Ram, Son of Khakhan Ram, resident of Village- Amanur
      Aguwan,P.O. P.S.- Amnaur, District- Saran.
  79. Nagendra Rai, Son of Narayan Rai, resident of Village- Amnaur
      Sultanganj,P.O. P.S.- Amnaur, District- Saran.
  80. Suresh Thakur, Son of Nageshwar Thakur, resident of Village P.O.-
 Patna High Court L.P.A No.1351 of 2019(9) dt.23-01-2023
                                             5/8




        Rewati,P.S.- Baikunthpur, District- Gopalganj.
  81. Narayan Singh, Son of Vidyanand Singh, resident of                   Village-
      BishunpurJagdish, P.O.- Amnaur, P.S.- Madhaura, District- Saran.
  82. Sushila Devi, Wife of Ramanand Sah, resident of Village P.O. P.S.-
      Amnaur,District- Saran.
  83. Ramji Prasad, Son of Indradev Prasad, resident                  of   Village-
      AmnaurHarnarayan, P.O. P.S. Amnaur, District- Saran.
  84. Mahammad Mustafa, Son of Shah Ban Miyan, resident of village-Nawranga,
      P.O.- Basantpur Bangra, P.S.- Amnaur, District- Saran.
  85. Ramesh Chandra Tiwari, Son of Ram Parikshan Tiwari, resident of
      VillageP.O. P.S.- Amnaur, District- Saran.
  86. Krishna Kishore Pandey, Son of Bindeshwari Pandey, resident of Village-
      Rampur Mahesh, P.O.- Narayanpur, P.S.- Taraiyan, District- Saran.
  87. Shatrudhna Pandey, son of Alagu Pandey, resident of Village P.O.-
      Raibari,P.S.- Bhatani, District- Deoriya U.P.
  88. Ramashray Yadav, Son of Yamuna Yadav, resident of Village P.O.-
      Raibari,P.S.- Bhatani, District- Deoriya U.P.
  89. Rajiv Nayan Rai, son of Kashi Rai, resident of Village P.O.- Sallahpur, P.S.-
      Bhatani, District- Deoriya U.P..
  90. Birendra Rai, Son of Surya Dev Rai, resident of Village- Basdeva, P.O. P.S.-
      Bhore, District- Gopalganj.
  91. Ramayan Sah, Son of Rajbanshi Sah, resident of Village P.O. P.S.-
      Bhore,District- Gopalganj.
  92. Ashok Kumar, son of Ramsnehi Prasad, resident of Village P.O. P.S.-
      Bhore,District- Gopalganj.
  93. Rajendra Chaudhary, Son of Nand Kumar Kumar Chaudhary, resident
      ofVillage- Belwan Thakurai, P.O. P.S.- Bhore, District- Gopalganj.
  94. Harishankar Bhagat, Son of Tulsi Bhagat, resident of Village P.O. P.S.-
      Bhore, District- Gopalganj.
  95. Yadunandan Ram, Son of Kedar Ram, resident of Village- Lachhi, P.O. P.S.-
      Bhore, District- Gopalganj.
  96. Hare Krishna Rai, Son of Bahoran Rai, resident of Village- ChakarwanKhas,
      P.O. P.S.- Bhore, District- Gopalganj.
  97. Subhash Shukla, son of Harihar Shukla, resident                 of   Village-
      Naruchakarwan,P.O. P.S.- Bhore, District- Gopalganj.
  98. Babulal Mahto, Son of late Sudeshi Mahto, resident of Village-
      Ekderwan,P.O. P.S.- Thave, District- Gopalganj,
  99. Ram Sevak Mandal, Son of Anurag Mandal, resident of Village-Baijnathpur,
      P.O.- Malahi Mejarganj, District- Sitamarhi
  100 The Principal, Ganga Singh College, Chapra
  .
  101 The Principal, Rajendra College, Chapra
  .
 Patna High Court L.P.A No.1351 of 2019(9) dt.23-01-2023
                                             6/8




  102 The Principal, Ram Jaipal Singh, Chapra
  .
  103 The Principal, P.N. College, Parasa, Chapra
  .
  104 The Principal, Jag Lal Chaudhary College, Chapra
  .
  105 The Principal, P.C.Science College, Chapra
  .
  106 The Principal, Gopeshwar College, Hathua, Gopalganj
  .
  107 The Principal, R.J.B.R.College, Maharajganj, Siwan
  .
  108 The Principal, Y.N.College, dighwara, Chapra
  .
  109 The Principal, H.R. College, Amnaur, Chapra
  .
  110 The Principal, B.P.S. College, Bhore, Gopalganj
  .
  111. The Principal, Nand Lal Singh College, Daudpur, Chapra

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                         Letters Patent Appeal No. 1346 of 2019
                                            In
                      Civil Writ Jurisdiction Case No.3746 of 2017
       ======================================================
  1.    Jai Prakash University Chapra through its Registrar.
  2.    The Vice Chancellor, Jai Prakash University Chapra.
  3.    The Registrar, Jai Prakash University Chapra

                                                              ... ... Appellant/s
                                       Versus
  1.    The State of Bihar through Chief Secretary, Govt. of Bihar Patna cum
        Chairman State Level, Empowered Committee Bihar Rajya Mukadama Niti
        Cell, Patna.
  2.    The Principal Secretary, Human Resources Development Department
        (Higher Education), Govt. of Bihar, Patna.
  3.    The Director, Higher Education, Bihar, Patna.
  4.    The Principal, Nand Lal College, Daudpur, Chapra.
  5.    Ram Chandra Prasad Singh, s/o Late Satya Narayan Singh, Resident of
        Village-Mane, P.S. Ekma, District-Saran.

                                                 ... ... Respondent/s
       ======================================================
          Patna High Court L.P.A No.1351 of 2019(9) dt.23-01-2023
                                                      7/8




                                                            with
                                   Letters Patent Appeal No. 1347 of 2019
                                                      In
                                Civil Writ Jurisdiction Case No.4097 of 2017
                 ======================================================
           1.     Jai Prakash University Chapra through its Registrar.
           2.    The Vice Chancellor, Jai Prakash University Chapra.
           3.    The Registrar, Jai Prakash University Chapra.

                                                                       ... ... Appellant/s
                                                Versus
           1.    The State of Bihar through Chief Secretary, Govt. of Bihar Patna cum
                 Chairman State Level, Empowered Committee Bihar Rajya Mukadama Niti
                 Cell, Patna.
           2.    The Principal Secretary, Human Resources Development Department
                 (Higher Education), Govt. of Bihar, patna.
           3.    The Director, Higher Education, Bihar, patna.
           4.    The Principal, Rajendra College, Chapra.
           5.    Arun Kumar Singh, S/o Late Shlok Prasad Singh, resident of village- Ralasa,
                 P.S.- Bhagwanpur, District- Vaishali, Hajipur.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 (In Letters Patent Appeal No. 1351 of 2019)
                 For the Appellant/s      :       Mr. Amit Shrivastava, Sr. Advocate
                                                  Mr. Ritesh Kumar, Advocate
                                                  Mr. Nagendra Kumar Singh, Advocate
                 For the Respondent/s     :       Mr. Gyan Prakash, Advocate
                 (In Letters Patent Appeal No. 1346 of 2019)
                 For the Appellant/s      :       Mr. Nagendra Kumar Singh, Advocate
                 For the Respondent/s     :       Mr. Gyan Prakash, Advocate
                 (In Letters Patent Appeal No. 1347 of 2019)
                 For the Appellant/s      :       Mr. Nagendra Kumar Singh
                 For the Respondent/s     :       Mr. Kaushal Kishor
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                         and
                         HONOURABLE MR. JUSTICE ARUN KUMAR JHA
                                       ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

9   23-01-2023

Heard learned counsels for the respective parties.

Learned counsel for the appellants submitted that office objection has not been removed. Patna High Court L.P.A No.1351 of 2019(9) dt.23-01-2023 8/8 In the normal course, the L.P.A would have been dismissed in the light of earlier order dated 22.12.2022. At this stage, learned counsel for the respondents, on instruction, submitted that identical matter was subject matter of S.L.P. No.

(s) 29162 of 2019 and it was decided against the appellants. In this backdrop, both the learned counsels for the respective parties submitted that the present L.P.A. could be decided in terms of S.L.P. No.(s) 29162 of 2019.

Accordingly, present L.P.As are disposed of in terms of S.L.P. No.(s) 29162 of 2019.

Pending I.A. , if any, stands disposed of.

(P. B. Bajanthri, J) ( Arun Kumar Jha, J) GAURAV S./-

U