Orissa High Court
Sami Ullaha Siddiqui vs State Of Odisha .... Opposite Party(S) on 8 November, 2023
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No.8760 of 2023
Sami Ullaha Siddiqui .... Petitioner(s)
Mr. T.N. Murty, Adv.
-versus-
State of Odisha .... Opposite Party(s)
Mr. Dhananjaya Mund, AGA
CORAM:
DR. JUSTICE S.K. PANIGRAHI
Order ORDER
No. 08.11.2023
01. 1. This matter is taken up through hybrid
arrangement.
2. Learned counsel for the State seeks some time to verify whether the present Petitioner is similarly placed or not.
3. List this matter on 17th November, 2023.
(Dr. S.K. Panigrahi) Judge Ayaskanta Signature Not Verified Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 08-Nov-2023 16:49:44 Page 1 of 1