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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of West Bengal - Subsection

Section 125(2) in Kolkata Municipal Corporation Building Rules, 2009

(2)For floors with sprinklers which are not part of the requirements for that floor and occupancy, the travel distance in sub-rule (1) may be increased by 50 per cent, of the distance preserved in clause (a) and (b) of sub- rule (1) of this rule.