Calcutta High Court
M/S. Eastern Coalfields Limited vs Panwa Devi Bhuiya on 5 July, 2013
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT 73 OF 2013
WITH
GA 1891 of 2013
WP 596 of 2012
M/S. EASTERN COALFIELDS LIMITED
Versus
PANWA DEVI BHUIYA
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 5th July, 2013.
Mr.P.Ghosh, Advocate
...for respondents
The Court :- No case is made out so as to recall the order.
The recalling application is dismissed.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.