Madras High Court
C.Rajasekar vs The Chief Secretary To on 19 November, 2018
Author: R.Mahadevan
Bench: R.Mahadevan
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 19.11.2018
CORAM
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
W.P.No.17531 of 2007
1.C.Rajasekar
2.S.Ravichandran
3.A.Panchavarnam ... Petitioners
Vs
1. The Chief Secretary to
Government of Tamilnadu
Secretariat Fort St. George
Chennai-600 009.
2. The Secretary to Government
of Tamilnadu
Personnel & Administrative
Reforms Department (Placement Cell)
Fort St. George, Chennai -600 009. ... Respondents
Writ Petition filed under Article 226 of the Constitution of India to issue
a Writ of Mandamus, directing the respondents to implement G.O.Ms No. 209 P
& AR Department dated 23.11.2001 issued by the first respondent herein to
absorb the applicants to suitable posts as they are the retrenched census
employees of the year 1991 and further direct the respondents to absorb the
petitioner as per the scheme framed in the orders of the Supreme Court dated
11.3.99 and 28.9.99 and also further absorb the applicants on the ground that
other retrenched census employees of the year 1991 were given suitable posts
for similarly situated persons as per GO Ms 246 P&AR Dept. dated 29.08.2003
and grant them such other further relief.
http://www.judis.nic.in
2
R.MAHADEVAN, J.
vsn/ms
For Petitioners : Mr.M.Ramadoss
For Respondents : Mr.J.Ramesh
Additional Government Pleader
ORDER
When the matter was taken up for consideration, the learned counsel appearing for the respective parties, on instructions, submitted that the relief sought for herein has become infructuous and hence, nothing survives for adjudication in this writ petition.
2.Recording the same, this writ petition stands closed. No costs.
19.11.2018 Index: Yes/ No vsn/ms To
1. The Chief Secretary to Government of Tamilnadu Secretariat Fort St. George Chennai-600 009.
2. The Secretary to Government of Tamilnadu Personal & Administrative Reforms Department (Placement Cell) Fort St. George, Chennai -600 009.
W.P.No.17531 of 2007http://www.judis.nic.in