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State of Tamilnadu - Section

Section 22 in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

22. Sitting hours of the Tribunal.

- The sitting hours of the Tribunal shall ordinarily be from 10.30 a.m. to 1.30 p.m. and 2.30 p.m. to 5 p.m. subject to any general or special order made by the Chairman of the Tribunal.