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[Cites 0, Cited by 0] [Section 25A] [Entire Act]

State of Punjab - Subsection

Section 25A(2) in The Punjab Agricultural Produce Markets Act, 1961

(2)All receipts under sub-section (1) shall be credited into a fund to be called the Price Stabilization Fund and the account of said fund shall be maintained separately, which shall not be utilized for the purpose other than it is made for.]