Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 66 in The M.P. Municipal Accounts Rules, 1971 66. The notice prescribed in Section 14 of the Cattle Trespass Act (I of 1871), shall be in Form No. 54 and the account prescribed in Section 16 in Form No. 55.
