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State of Tamilnadu - Section

Section 49 in Tamil Nadu Homeopathy Council Regulations, 1973

49.

The Executive Committee shall superintend the publication of the register which shall be prepared by the Registrar. The Registrar shall cause it to be printed after entering therein, annually, the statement of distribution of the copies of the register. The copies shall be distributed to such of the officers of the Government as may be approved by the Government, to the Pharmacy Council of India and to such others as may be directed by the Executive Committee.