Section 51 in The Petroleum And Natural Gas Regulatory Board Act, 2006
51. Maintenance of data bank and information .-(1) The Board shall maintain a data bank and information system relating to activities of entities dealing with petroleum, petroleum products and natural gas in such form and manner as may be provided by regulations.
(2)The Board shall have power to verify the data supplied by the entities and appoint any person or persons for the purpose and take such measures as it may consider necessary.
