[Cites 0, Cited by 0]
[Section 23]
[Entire Act]
State of Punjab - Subsection
Section 23(8) in Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952
| Name of preparations | Quantity allowed to be possessed. | |
| 1 | ||
| 2 | ||
| 3 |