Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(8) in Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952

(8)List of preparations :-
  Name of preparations Quantity allowed to be possessed.
1    
2    
3    
Court Fee StampI.S.P. 2Form the application for the grant of licence for the sale of Intoxicating Spirituous Preparations