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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(3)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)The Returning Officer shall also cause to be affixed in his office, a copy of the declaration referred to in clause (a) above, and in the notice board of the office of Village Panchayat or in a conspicuous place in the Panchayat.