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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(b) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(b)a subsidiary bank as defined in the State Bank of India (Subsidiary Banks Act, 1959 (38 of 1959);