Delhi High Court - Orders
Shahi Idgah Managing Committee vs Delhi Development Authority & Ors on 1 October, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 959/2024
SHAHI IDGAH MANAGING COMMITTEE .....Appellant
Through: Mr.Viraj R.Dattar, Sr.Advocate with
Mr.Imran Ahmed, Mr.Haji Mohd.
Iqbal, Mr.Shuaib Ahmed, Mr.Sajid
Ahmed, Mr.Budh Singh and Mr.Banu
Ram, Advocates.
versus
DELHI DEVELOPMENT AUTHORITY & ORS.
.....Respondents
Through: Mr.Arvind Varma, Sr.Advocate with
Ms.Shobhana Takiar, Mr.Kuljeet
Singh, Ms.Smridhi Sharma,
Mr.Prateek Dhir, Advocates for DDA.
Mr.Manu Chaturvedi, standing
counsel with Ms.Devika Singh Roy
Chowdhary, Advocates for MCD.
Mr.Bijendra Kumar,
Dy.Director/DDA.
ACP Hira Lal, SHO, Sadar Bazar.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 01.10.2024 C.M.No.57620/2024
1. Present application has been filed on behalf of the appellant under Section 151 CPC seeking permission to delete paragraph nos.33 and 34 as well as the averments made in the List of Dates while describing the events of 20th September, 2024 and 23rd September, 2024 in the present appeal.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2024 at 22:59:07
2. Keeping in view the unconditional apology, which is accompanied by an affidavit, present application is allowed and the said paragraphs are deleted.
3. Accordingly, the application stands disposed of. LPA 959/2024 & C.M.Nos.56363-56364/2024
4. At the request of Mr.Viraj R.Dattar, learned senior counsel for the appellant, adjourned to 04th October, 2024.
5. The appellant is directed to place on record the amended appeal as well as the amended List of Dates during the course of day.
CHIEF JUSTICE TUSHAR RAO GEDELA, J OCTOBER 1, 2024 KA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/10/2024 at 22:59:07