Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 173 in The Rajasthan Law And Judicial Department Manual, 1952

173. Suits against Government Servants.

(1)The procedure and principles of rules 82 to 86 shall be applicable to civil suits instituted against Government servants.