Section 24A(2) in Madurai-Kamaraj University Act, 1965
(2)Nothing in sub-section (1) shall have application in respect of-(i)ex-officio members referred to in section 15 (a) Class I, but not including members of the Syndicate who are not otherwise members of the Senate referred to in item (10);(ii)ex-officio members referred to in section 19 (a) Class I and(iii)ex-officio members referred to in section 24 (a) Class I; but not including members of the Syndicate who are not otherwise members of the Academic Council referred to in item (5)."
