Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Sikkim - Subsection Section 64(1) in The Sikkim Police Act, 2008 (1)No Police Officer shall withdraw himself from duties of his office unless expressly allowed to do by the competent authority.
