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Supreme Court - Daily Orders

The State Of Uttar Pradesh Collector vs Murtaza Hasan (D) Thr Lrs Irshad Ali on 8 October, 2018

Bench: A. M. Khanwilkar, L. Nageswara Rao

     ITEM NO.5                             IN     COURT NO.5                SECTION XI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s).14095/2017

     (Arising out of impugned final judgment and order dated 24-05-2016
     in WC No.54084/2003 passed by the High Court Of Judicature At
     Allahabad)

     THE STATE OF UTTAR PRADESH & ANR.                                     Petitioner(s)

                                                        VERSUS

     MURTAZA HASAN (D) THR LRS                                              Respondent(s)

     (FOR EXEMPTION FROM FILING O.T. ON IA 42926/2017 AND WITH APPLN.(S)
     FOR C/DELAY IN FILING SLP)

     Date : 08-10-2018 The matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A. M. KHANWILKAR
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                 Mr.      Ratnakar Dash, Sr. Adv.
                                       Mr.      Vikas Bansal, Adv.
                                       Mr.      Rajeev Kumar Dubey, Adv.
                                       Mr.      Kamlendra Mishra, Adv.
                                       For      Mr. Abhisth Kumar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed of. (SANJAY KUMAR-II) Signature Not Verified (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Digitally signed by SANJAY KUMAR Date: 2018.10.08 ASSISTANT REGISTRAR 16:25:03 IST Reason: