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[Cites 0, Cited by 2] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(8) in Kerala Promotion of Tree Growth in Non-Forest Areas Act, 2005

(8)An appeal against the order of refusal of permission by the Authorised Officer may be preferred before the concerned Divisional Forest Officer/Wild Life Warden within such time and in such manner as may be prescribed.Explanation. - For the purpose of this Act, the term 'timber' wherever used shall include firewood also.]