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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(6) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(6)In addition to what has been stated in the table above, wherever the width of the road is less than 6 [six] metres, the FAR shall be limited to 1.0 and the coverage shall be limited to 50% of the plot, irrespective of the size of the plot.