Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(4) in The Industrial Development Bank Of India General Regulations, 1994

(4)A notice or document may be served by the Development Bank on the joint-holder of a share by serving it on the joint-holder named first in the register in respect of the share.