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Madhya Pradesh High Court

Ramkumar Dangi vs The State Of Madhya Pradesh on 3 May, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 1165 of 2017 (RAMKUMAR DANGI Vs THE STATE OF MADHYA PRADESH) Dated : 03-05-2023 Parties through their respective counsel.

As prayed for, list the case after ensuring summer vacation.



                             (ROHIT ARYA)                                       (SATYENDRA KUMAR SINGH)
                                JUDGE                                                    JUDGE

                          (Dubey)




Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 5/4/2023
1:46:44 PM