Madhya Pradesh High Court
Ramkumar Dangi vs The State Of Madhya Pradesh on 3 May, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 1165 of 2017 (RAMKUMAR DANGI Vs THE STATE OF MADHYA PRADESH) Dated : 03-05-2023 Parties through their respective counsel.
As prayed for, list the case after ensuring summer vacation.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
(Dubey)
Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 5/4/2023
1:46:44 PM