Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 2 in Andhra Pradesh Co-Operative Subordinate Service Rules, 1989 2. Constitution : - The Service shall consist of the following categories of posts:Category 1 : Co-operative Sub-RegistrarCategory 2 : Senior InspectorCategory 3 : Junior InspectorCategory 4 : Draughtsman, Grade IIICategory 5 : Tracer
