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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(2)(b) in Faridabad Metropolitan Development Authority Act, 2018

(b)in operation and maintenance of assets created for purposes of infrastructure development, provision of urban amenities, mobility management, sustainable management of the urban environment and social, economic and industrial development in the notified area;