Indian Kanoon - Search engine for Indian Law

Calcutta High Court (Appellete Side)

Alakananda Sponge Iron Ltd. And Another vs West Bengal Electricity Regulatory ... on 25 November, 2021

25th November,
 2021
 (AK)
131-135

                               W.P.A 5985 of   2021
                                      With
                               W.P.A 6047 of   2021
                                      With
                               W.P.A 6068 of   2021
                                      With
                               W.P.A 6075 of   2021
                                      With
                               W.P.A 6077 of   2021

                     Alakananda Sponge Iron Ltd. And another
                                         Vs.
                 West Bengal Electricity Regulatory Commission and
                                        others


                         Mr. Soumya Majumder
                         Mr. Tanoy Chakraborty
                         Mr. Shiladitya Barma
                                                 ...for the petitioners
                                                 in WPA 5985 of 2021
                                                   WPA 6047 of 2021
                                                   WPA 6075 of 2021.

                         Mr. Soumya Majumder
                         Mr. Tanoy Chakraborty
                         Ms. Riya Ghosh
                                                  ...for the petitioners
                                                 in WPA 6068 of 2021
                                                   WPA 6077 of 2021.

                         Mr. Jaydip Kar
                         Mr. Prasun Mukherjee
                         Mr. Deepak Agarwal
                                                        ...for the DVC.

                         Mr. Pratik Dhar
                         Mrs. S. Ghosh
                         Mr. V. Chatterjee
                                             ...for the respondent no.1

in WPA 5985 of 2021.

Mrs. S. Ghosh Mr. V. Chatterjee ...for the respondent no.1 in WPA 6047 of 2021 WPA 6068 of 2021 WPA 6075 of 2021 WPA 6077 of 2021.

Since the issues raised in the present matters and in WPA 4168 of 2021 are similar in nature, let the matter stand adjourned till December 3, 2021, when the same will be enlisted along with WPA 4168 of 2021 for being heard together.

(Sabyasachi Bhattacharyya, J.)