Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(k) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006 (k)“place” means any land or building or part of a building and includes the garden, ground and out houses, if any, pertaining to a building or part of a building;
