Calcutta High Court (Appellete Side)
Sangita Iyer vs Union Of India & Others on 16 April, 2021
Author: Arijit Banerjee
Bench: Arijit Banerjee
16/04/2021 Item 9/10(t) Court No.1.
AB/S DE Through Video Conference W.P.A. 6904 of 2020 The Court on its own motion In re : Unnatural death of elephants, bisons and other wild animals, birds reptiles, amphibians etc. in North Bengal during the recent past With W.P.A. 14640 of 2019 Sangita Iyer Vs Union of India & Others Mr. K. Chatterjee ...for the Petitioner.
Mr. Siddhartha Banerjee ...for the High Court Administration.
Mr. G. Alam, Mr. Ranjit Rajak ...for the State.
Mr. Y. J. Dastoor, Ld. ASG, Mr. Phiroze Edulji, Mr. Arijit Majumdar ...for the UOI.
Mr. Jayanta Banerjee, Mr. Naba Kr. Das ...for the N.F. Railways.
Mr. S. S. Koley ...for the WBSEDCL.
The matter is adjourned till 14.05.2021.
(Thottathil B. Radhakrishnan, C.J.) (Arijit Banerjee, J.) 2