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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Nagaland - Subsection

Section 29(1)(d) in The Nagaland University Act, 1989

(d)the award of degrees, diplomas, certificates and other academic distinctions, the qualifications for the same and the means to be taken relating to the granting and obtaining o the same ;