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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(3)(g) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(g)"District Deputy Director of Consolidation" means a person who is for the time being the Collector of the District;