Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Goa - Subsection Section 7(3) in The Goa Excise Duty Act, 1964 (3)[ A licence granted under this section shall extend to and include servants and other persons employed by the licensee and acting on his behalf.] [Inserted by Amendment Act 20 of 2001.]
