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State of Rajasthan - Section

Section 36 in The Rajasthan Accounts Service Rules, 1954

36. Scale of Pay.

- The scale of pay to the members of the Service shall be such as may be admissible according to the rules regarding to in rule 39 or as may be sanctioned by Government from time to time:Provided that advance increments not exceeding five may be granted to the Chartered Accountants or members of the Institute of Cost and Works Accountants, Calcutta, appointed directly to the Service.