Section 6(2) in The U.P. Cement Control Order, 1973
(2)No dealer holding licence in Form 'D' shall charge a profit of more than ten paise per kilogram on the cost price.] [Substituted by Cement Control (First Amendment) Order, 1978, vide Notification No. 1652/ XXXIX-AV-2-79(CM)-76, dated 13.3.1978.]
