Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Karnataka - Subsection

Section 33(2)(iv) in Karnataka Forest Act, 1963

(iv)regulate or prohibit the kindling of fires and prescribe the precautions to be taken to prevent the spreading of fires;