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State of Jharkhand - Section

Section 1 in The Jharkhand Education Tribunal Act, 2005

1. Short title, extent and commencement.

(1)This Act may be called the Jharkhand Education Tribunal Act, 2005;
(2)It extends to the whole of State of Jharkhand;
(3)The provisions of this Act shall come into force with effect from the date fixed by the State Government, by notification.