Section 39(2) in The Sikh Gurdwaras Committee Election Rules, 1959
(2)He shall also make up into separate packets -(i)the unused ballot-papers;(ii)the tendered ballot-papers;(iii)the cancelled ballot-papers (returned as well as spoilt);(iv)the marked copy of the electoral roll;(v)the tendered votes list;(vi)the list of challenged votes;(vii)any other paper directed by the returning officer to be kept in a sealed packet;and shall seal each such packet with his own seal and the seals of such candidates or election or polling agents as may desire to affix their seals thereon.
