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[Cites 0, Cited by 3] [Entire Act]

State of West Bengal - Section

Section 143 in The West Bengal Co-Operative Societies Act, 1983

143. Overriding effect of the Act. -

This Act shall have effect notwithstanding anything to the contrary contained in any other law for the time being in force or in any contract express or implied or in any instrument having effect by virtue of any enactment.