Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(3)(ii) in West Bengal Town and Country (Planning and Development) Act, 1979

(ii)The provision of sub-section (1) shall not apply to applications under sub-section (5).