Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(2) in The Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Act, 1972 (2)No court shall take cognizance of an offence punishable under this Act except with the previous sanction of the Collector.
