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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(3)(c) in Tamil Nadu Patta Passbook Act, 1983

(c)an application shall be deemed to relate to land, if the decree or other matter with respect to which an application is made, relates to land.